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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Jharkhand - Subsection

Section 75(9) in Jharkhand Panchayat Raj Act, 2001

(9)Khadi, Village and cottage industries -
(i)Implementation of schemes for development of village and cottage industries ;
(ii)Making schemes for development of agricultural and commercial industries and implementing them;
(iii)Organising awareness camps, seminars and training programmes, agricultural and industrial exhibitions for benefit of rural areas.