Section 34(2)(g) in The Punjab Shops and Commercial Establishments Act, 1958

[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(2)(g) in The Punjab Shops and Commercial Establishments Act, 1958

(g)the manner in which the employer of an establishment shall keep exhibited in the premises the close day, closing and opening hours and such other particulars as may be prescribed; and

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State of Punjab - Subsection

Section 34(2)(g) in The Punjab Shops and Commercial Establishments Act, 1958