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[Cites 0, Cited by 0] [Section 9(5)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(5)(c) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Institutions of Higher Education) Rules, 1987

(c)Short Term Affiliation (with validity period of three (3) years), for the Junior Colleges, which have fulfilled the conditions mentioned under each category specified below:-