Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73H(4)] [Section 73H] [Entire Act] State of Madhya Pradesh - Subsection Section 73H(4)(b) in The M.P. Factories Rules, 1962 (b)At any time of the day when workers are starting or ending work, all railway traffic shall cease for not less than five minutes.