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[Cites 0, Cited by 0] [Section 73H] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73H(4) in The M.P. Factories Rules, 1962

(4)Crowds. - (a) Worker's pay-windows, first-aid stations and other points where a crowd may collect shall not be placed near a railway track.
(b)At any time of the day when workers are starting or ending work, all railway traffic shall cease for not less than five minutes.