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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(3)(b) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(b)The Head of the Department [shall hold office as such for a term of four years and] [Words inserted by W.B. Act 21 of 1996.] shall be the Chairman of the Board of Studies.