Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Chattisgarh - Subsection Section 25(1) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015 (1)The Council shall carry out such directions as may be issued, from time to time, by the Government for efficient administration of this Act.
