Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 699] [Entire Act] Bengal Presidency - Subsection Section 699(b) in Police Regulations, Bengal , 1943 (b)Inspection. - The officer in command is responsible for the conduct of the guard. The Superintendent shall either himself inspect the guard or cause it to be inspected at short intervals.
