Section 354(2) in Rajasthan Panchayati Raj Rules, 1996
(2)Zila Parishad shall review the reports received from Panchayats/Panchayats/Panchayat Samitis and if at any time, it transpires as a result of such review that working of any Panchayat or Panchayat Samiti has not been satisfactory, the Zila Parishad may forward a copy of its resolution to the Panchayat Samiti concerned.
