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State of Rajasthan - Section

Section 354 in Rajasthan Panchayati Raj Rules, 1996

354. Preparation of Annual Administration Report by Panchayat Samiti/Zila Parishad.

(1)Every Panchayat Samiti/Zila Parishad shall as soon as may be after the close of the year prepare a report on its Administration in the Form No. XLVI.
(2)Zila Parishad shall review the reports received from Panchayats/Panchayats/Panchayat Samitis and if at any time, it transpires as a result of such review that working of any Panchayat or Panchayat Samiti has not been satisfactory, the Zila Parishad may forward a copy of its resolution to the Panchayat Samiti concerned.
(3)Zila Parishad shall forward the report for consideration of the State Government.