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State of Uttar Pradesh - Section

Section 14 in Uttar Pradesh Krishi Utpadan Mandi (Crusher Units Gur, Khandsari) (Compounding of Market Fee) Order, 2018

14.

The trader opting for payment of lump-sum amount of market fee shall pay the required lump-sum amount of the year in the instalments, first instalments shall be deposited at the time of application and second instalment shall be deposited within next 30 days.