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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Rajasthan - Subsection

Section 90(4) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(4)SLDC Fee & Charges. - SLDC fee & charges shall be as specified in RERC (Levy of fee and charges by the State Load Despatch Centre) Regulations, 2004