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Union of India - Section

Section 18 in The Chennai Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2008

18. Payment of Travelling Allowance for Attending Interview.

- In the case of posts filled by direct recruitment all journeys which the candidate (including persons already in the Service of the Board) may have to perform for the purpose of written and practical tests or interviews shall be at their own cost. However, candidates belonging to Scheduled Castes or the Scheduled Tribes called for written or trade Tests or interview shall be granted travelling allowance equal to I Class rail fare by shortest practicable route both ways on production of proof to the effect that he has actually performed the inward journey.