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State of Madhya Pradesh - Section
Section 559 in M.P. Civil Court Rules, 1961
559.
Indents form District Judges for forms should include the requirements of all Courts subordinate to them and these indents, consolidated according to schedule, should be sent direct to the Government Press at the place shown below:-| Schedule No. | Name of Schedule | Location of the Government Press where theschedule is being handled. |
| (1) | (2) | (3) |
| IIIVXXVXXII | AccountCivil JudicialCriminal JudicialGeneral EnglishOfficial RoutineTreasury | RajnandgaonIndoreIndoreRewaRajnandgaonGwalior. |