Section 11(4) in Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admission to the Full Time Professional Undergraduate Technical Courses) Rules, 2017
(4)In CAP Round III.-(a)for Minority Institutions, the allotment shall be given to the candidates as per following preference :-(i)Stage I of sub-rule (3) of rule 10,(ii)Stages I to VIII of sub-rule (1) of rule 10,(iii)Stage II of sub-rule (3) of rule 10,(iv)Sub-rule (2) of rule 10,(v)Stage III of sub-rule (3) of rule 10,(vi)Stage IX of sub-rule (1) of rule 10 ;(b)for other than Minority Institutions, the allotment shall be given to the candidates as per following preference,-(i)Stages I to VIII of sub-rule (1) of rule 10;(ii)Sub-rule (2) of rule 10 of these rules;(iii)Stage IX of sub-rule (1) of rule 10 of these rules.
