Section 11(4)(a) in Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admission to the Full Time Professional Undergraduate Technical Courses) Rules, 2017

[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

(a)for Minority Institutions, the allotment shall be given to the candidates as per following preference :-

(i)Stage I of sub-rule (3) of rule 10,

(ii)Stages I to VIII of sub-rule (1) of rule 10,

(iii)Stage II of sub-rule (3) of rule 10,

(iv)Sub-rule (2) of rule 10,

(v)Stage III of sub-rule (3) of rule 10,

(vi)Stage IX of sub-rule (1) of rule 10 ;

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