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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Madhya Pradesh - Subsection

Section 51(2) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(2)The members of the committee of selection shall be,-
(i)the Kulpati, Chairman;
(ii)one expert to be nominated by the Kuladhipati from a Panel submitted by the Academic Council of three experts in the subject not connected with the Vishwavidyalaya in any manner whatsoever;
(iii)three subject experts not connected with the Vishwavidyalaya in any manner whatsoever to be nominated by the Kuladhipati :
[Provided that atleast one of the three experts shall be nominated from category of Scheduled Castes, Scheduled Tribes or Other Backward Classes. In case of non-availability of an expert from these categories, one Administrative Officer not below the rank of Commissioner, who belongs to reserved categories, shall be nominated.] [Inserted by M.P. Act No. 17 of 2003.]
(iv)Secretary in charge of the Manpower Planning Department, Government of Madhya Pradesh.