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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Madhya Pradesh - Subsection

Section 51(2)(ii) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(ii)one expert to be nominated by the Kuladhipati from a Panel submitted by the Academic Council of three experts in the subject not connected with the Vishwavidyalaya in any manner whatsoever;