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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Himachal Pradesh - Subsection

Section 8(1) in Himachal Pradesh Electricity Regulatory Commission (Terms and Conditions for Determination of Hydro Generation Tariff) Regulations, 2011

(1)The Commission shall set targets for each year of the control period for the items or parameters that are deemed to be "controllable" and which will include-
(a)Normative Annual Plant Availability Factor;
(b)Auxiliary energy consumption;
(c)Operation and Maintenance Expenses which includes employee expenses, repairs and maintenance expenses, administration and general expenses and other miscellaneous expenses viz. audit fees, rents, legal fees etc;
(d)Financing cost which includes cost of debt including working capital (interest), cost of equity (return); and
(e)Depreciation.