Section 25(3)(b) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(3)(b) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

(b)To the total of items (1), (2) and (3) (to be called 'X') further add 7- 1/2 per cent of 'X' as Leave Reserves (the total thus arrived to be called 'Y').

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State of Haryana - Subsection

Section 25(3)(b) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995