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[Cites 0, Cited by 0] [Section 763] [Entire Act]

State of Jharkhand - Subsection

Section 763(1) in Bihar Education Code, 1961

(1)A thorough analysis of the pupil's assets and liabilities, his strength and weaknesses, using the tests and other sources of information described above, special note, should be taken of the pupil's socio-economic background, interests, curricular activities and personality characteristics.