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Union of India - Section

Section 21 in The Mormugao Harbour Craft Rules, 1976

21. Permissible load of licensed harbour craft.

(1)No person shall load a licensed harbour craft with passengers or livestock or other cargo in contravention of the terms of its licence.
(2)No tindal of any licensed harbour craft shall permit any livestock to be loaded in it, unless the harbour craft has been provided with sand ballast or straw sufficient to form a flat floor and unless such craft complies with such other requirements as may be specified by the Deputy Conservator in this behalf.
(3)Where any livestock is carried in a licensed harbour craft, no other cargo or passengers except such number of attendants as may be permitted by the Deputy Conservator shall be carried therein.