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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2) in The Mormugao Harbour Craft Rules, 1976

(2)No tindal of any licensed harbour craft shall permit any livestock to be loaded in it, unless the harbour craft has been provided with sand ballast or straw sufficient to form a flat floor and unless such craft complies with such other requirements as may be specified by the Deputy Conservator in this behalf.