Section 9(2)(c) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(2)(c) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(c)The Secretary to the State Government in the Finance Department [or his nominee who shall be an officer, not below the rank of a Joint Secretary, in the Finance Department] [ Instituted by Notifiction No. 1262/12-8-92,400(68)-1992. dated 24th August, 1992] . .. Ex-officio.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 9(2)(c) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958