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[Cites 0, Cited by 0] [Section 82(8)] [Section 82] [Entire Act]

Union of India - Subsection

Section 82(8)(b) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(b)On the date fixed by the Inquiry Officer, the employee shall appear before the Inquiry Officer at the time, place and date specified in the notice.