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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(z) in Kerala Electricity Supply Code, 2005

(z)'Maximum Demand' means the average amount of kW or KVA, as the case may be, delivered to the point of supply of the consumer and recorded during the thirty minutes period of maximum use in the month, the Licensee however reserves the right to shorten this period in special case if necessary with the approval of the Commission;