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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Manipur - Subsection

Section 24(12) in Manipur International University Act, 2018

(12)To enable higher' education to reach the unreached, the territorial limit shall not be insisted upon in the matter of distance /correspondence /Open or online education mode of learning whenever offered by the UniVersity wherever the relevant guidelines allow to do so.