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[Cites 0, Cited by 0] [Section 99] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 99(2) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(2)The Administrator shall, when so requested by the Election Commission, make available to that Commission such staff as may be necessary for the discharge of the functions conferred on the Election Commission by sub-section (1).