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State of Madhya Pradesh - Section

Section 162 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

162. Ledger account of the subscriber.

- The amount opened in the name of each subscriber shall show :
(1)the amount of his subscriptions with interest thereon; and
(2)the amount of all advances given to the subscriber.