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[Cites 0, Cited by 0] [Section 162] [Entire Act]

State of Madhya Pradesh - Subsection

Section 162(1) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(1)the amount of his subscriptions with interest thereon; and