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[Cites 0, Cited by 0] [Section 69] [Entire Act]

Bengal Presidency - Subsection

Section 69(1) in The Calcutta Port Rules, 1943

(1)Every flat or cargo boat plying in the port shall carry
(a)an approved life buoy or a suitable approved substitute with a suitable life line attached to it of size not less than 1 inch's in circumference and 10 fathoms in length;
(b)when under way when in tow or when waiting outside the entrance to the Kidderpore or Netaji Subhas Docks, the crew laid down in sub-rule (2).
(c)when waiting empty at moorings laid for sea-going vessels, the crew laid down in sub-rule (2);
(d)when laid up above Willingdon Bridge, one watchman only.