Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 69 in The Calcutta Port Rules, 1943

69. Cargo boat crew.

(1)Every flat or cargo boat plying in the port shall carry
(a)an approved life buoy or a suitable approved substitute with a suitable life line attached to it of size not less than 1 inch's in circumference and 10 fathoms in length;
(b)when under way when in tow or when waiting outside the entrance to the Kidderpore or Netaji Subhas Docks, the crew laid down in sub-rule (2).
(c)when waiting empty at moorings laid for sea-going vessels, the crew laid down in sub-rule (2);
(d)when laid up above Willingdon Bridge, one watchman only.
(2)The crew for a flat or cargo boat
(i)not exceeding 10 registered metric tonnes (i.e. up to 29 cu.mts.) shall be-2 Dandess 1Manjhi;
(ii)exceeding 10 registered metric tonnes but not exceeding 56registered metric tonnes (i.e. from 30 cu. mts. to 157 cu. mts.)shall be-3 Dandees 1Manjhi;
(iii)exceeding 56 registered metric tonnes but not exceeding 81registered metric tonnes (i.e. from 158 cu. mts. to 277 cu. mts)shall be--4 Dandees 1Manjhi;
(iv)exceeding 81 registered metric tonnes (but not exceeding 102registered mts)-metric tonnes (i.e.from 228 cu. mts. to 284 mts)shall be-5 Dandees 1Manjhi;
(v)exceeding 102 registered metric tonnes (i.e.from 285 cu. mts.)-6Dandees 1Manjhi;