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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Kewal Chand vs . Hrtc & Anr. on 13 December, 2022

Bench: Sabina, Sushil Kukreja

Kewal Chand Vs. HRTC & anr.

Execution Petition No.13 of 2022 .

13.12.2022 Present: Mr. Ashok Kumar, Advocate, for the petitioner.

Mr. Sangam, Advocate on behalf of Mr. Ajeet Singh Saklani, Advocate, for the respondents.

Learned counsel for the petitioner has submitted that, although, family pension has been released to the r to petitioner, but interest on arrears has not been paid.

Learned counsel for the respondents requests for an adjournment.

List after six weeks.

( Sabina ) Judge ( Sushil Kukreja ) Judge December 13, 2022 (VH) ::: Downloaded on - 13/12/2022 20:39:34 :::CIS