Section 11(6)(iv) in Assam Venture Madrassa Educational Institutions (Provincialisation of Services) Act, 2011

[Cites 0, Cited by 0] [Section 11(6)] [Section 11] [Entire Act]

(iv)Superintendent of a Provincialised Senior Madrassa (either serving or retired) to be nominated by the Inspector of Schools, - Member;

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