Madhya Pradesh High Court
Parwani Building Landmarks Private ... vs Shubhalay Villag A Partnership Firm on 23 April, 2022
Author: Rajeev Kumar Dubey
Bench: Rajeev Kumar Dubey
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MA No. 1694 of 2022 (PARWANI BUILDING LANDMARKS PRIVATE LIMITED Vs SHUBHALAY VILLAG A PARTNERSHIP FIRM AND OTHERS) Dated : 23-04-2022 Shri Rajesh Pandey, learned counsel for the appellant.
Learned counsel for the appellant seeks time to argue the matter. Prayer is allowed.
List the matter after summer vacations.
(RAJEEV KUMAR DUBEY) JUDGE mn Signature Not Verified SAN Digitally signed by MANOJ NAIR Date: 2022.04.23 17:09:17 IST