Madhya Pradesh High Court
Parwani Building Landmarks Private ... vs Shubhalay Villa A Partnership Firm on 7 March, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 930 of 2022 (PARWANI BUILDING LANDMARKS PRIVATE LIMITED Vs SHUBHALAY VILLA A PARTNERSHIP FIRM AND OTHERS) Dated : 07-03-2022 Mr. Sankalp Kochar, learned counsel for the petitioner.
Mr. Avinash Zargar, learned counsel for the caveator. Admit.
As an interim measure, it is directed that the further proceedings of Civil Suit RCS 1108-A/2015 pending before the IIIrd District & Session Judge, Bhopal shall remain stayed for a period of two months from today.
List this case for final hearing in due course.
(SMT. ANJULI PALO) JUDGE shahina Signature Not Verified SAN Digitally signed by SHAHINA KHAN Date: 2022.03.25 17:53:25 IST