Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Bihar - Subsection Section 13(d) in Bihar Elementary School Education Committee Act, 2007 (d)The PRI can enquire at their own or can request the competent authority for enquiry, and may ask the competent authority for action in the light of the enquiry.
