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State of Bihar - Section

Section 13 in Bihar Elementary School Education Committee Act, 2007

13. Co-ordination with Panchayati Raj Instructions (PRI).

(a)The Vidyalaya Shiksha Samiti (VSS) will submit the report of its activities of PRI twice in a year. The report will be submitted to the Gram Panchayat in the case of primary school, to the Panchayat Samiti in the case of middle/basic school and to the respective urban bodies in the case of Primary and Middle/basic schools in the urban areas.
(b)The PRI shall discuss the report.
(c)The PRI may ask for report regarding complaint against the VSS.
(d)The PRI can enquire at their own or can request the competent authority for enquiry, and may ask the competent authority for action in the light of the enquiry.