Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 24 in Rajasthan Para-medical Council Rules, 2014 24. Opening of account in Bank. - The Council shall open accounts in the scheduled banks as per requirement. The Council may decide to receive payments through online gateway of bank.
