Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(2) in The National Council For Teacher Education Rules, 1997 (2)The first cycle of expert members shall be one each belonging to the following fields, namely :-(a)natural sciences;(b)social sciences;(c)educational technology
