Section 3 in The National Council For Teacher Education Rules, 1997
3. Certain Expert Members of the Council.
(1)The expert members shall be appointed under sub-clause (v) of clause (m) of sub-section (4) of section 3 alternatively from the first cycle and the second cycle as specified in sub-rules (2) and (3).(2)The first cycle of expert members shall be one each belonging to the following fields, namely :-(a)natural sciences;(b)social sciences;(c)educational technology(3)The second cycle of expert members shall be one each belonging to the following fields, namely :-(a)linguistics;(b)vocational education and work experience;(c)special education.
