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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Uttar Pradesh - Subsection

Section 58(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(b)to watch over the financial and superintend the executive administration of the Zila Panchayat, and bring to the notice of the Zila Panchayat any defect therein; and