Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(6)] [Section 34] [Entire Act] State of Gujarat - Subsection Section 34(6)(iv) in Birsa Munda Tribal University Act, 2017 (iv)to recommend organisation of seminars, refresher courses and workshops, etc., to the Dean of the Faculty concerned;