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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Gujarat - Subsection

Section 34(6) in Birsa Munda Tribal University Act, 2017

(6)The powers and duties of the Board of Studies shall be as follows, namely
(i)to recommend courses of studies in the subject;
(ii)to recommend and prescribe, where necessary, books for study in the subject;
(iii)to recommend programmes for extension services and research in the subject;
(iv)to recommend organisation of seminars, refresher courses and workshops, etc., to the Dean of the Faculty concerned;
(v)to recommend programmes for experiments and research in the courses of studies prescribed in the subject including skill based education with Choice Based Credit System;
(vi)to recommend schemes for preparation and translation of books in the subject and suggest bibliography of books for study;
(vii)to frame and propose regulations pertaining to the course of studies and examinations in the subject;
(viii)to review periodically the current terminology in the subject; and
(ix)to exercise such other powers and perform such other duties as may be prescribed by the Statutes.