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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Bangalore Metro Railway (General) Rules, 2011

(2)If any employee of the Bangalore Metro Railway while on duty, desires to absent himself from duty on the ground of illness, he shall immediately report the matter to his superior officer and shall not leave his duty until a competent employee of the Bangalore Metro Railway has been placed in charge thereof.