Section 48 in Maharishi Arvind University, Jaipur Act, 2015
48. Repeal and savings.
(1)The Maharishi Arvind University, Jaipur Ordinance, 2015 (Ordinance No. 2 of 2015) is hereby repealed.(2)Notwithstanding such repeal, all things done, actions taken or orders made under the said Ordinance shall be deemed to have been done, taken or made under this Act.
