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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Rajasthan - Subsection

Section 48(1) in Maharishi Arvind University, Jaipur Act, 2015

(1)The Maharishi Arvind University, Jaipur Ordinance, 2015 (Ordinance No. 2 of 2015) is hereby repealed.