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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(e) in Bihar Gram Katchahry Nyaya Mitra (Employment, Service Conditions and Duties) Rules, 2007

(e)In this appointment reservation will be given to handicapped persons under Resolution No. 62 dated 5.1.2007 of the Personnel and Administrative Reforms Department.