Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 19 in The Housing Board, Haryana (Regulations of Business), Regulations, 1980 19. The view of the Finance Section shall be brought on to the permanent record of the Section to which the case belongs and shall form part of the case.
