Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Sikkim - Subsection

Section 24(c) in Sikkim Fire Services Act, 1981

(c)that no part of a warehouse shall be used as a residence and that no person shall be allowed-
(i)to bring into such warehouse any match boxes or match sticks or any artificial light not duly and thoroughly protected; or
(ii)to smoke within such warehouse, while inflammable article is stored therein.